Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 253] [Entire Act] State of Odisha - Subsection Section 253(2) in Orissa Municipal Act, 1950 (2)The Executive Officer may be notice require the owner of such door, gate, bar, or window, to alter it so that no part thereof when open shall project over the road.
