Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(11) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977 (11)“local authority” means a Zilla Parishad, a Municipal Corporation, or a Municipal Council, as the case may be;
