Section 83 in Himachal Pradesh Co-Operative Societies Rules, 1971
83. Date of audit.
- Unless the Registrar directs otherwise for any society or class of societies, the audit of every society, except the societies which are audited concurrently, for the preceding co-operative year, shall be completed and the audit report submitted within the current co-operative year but not later than 15 months from the previous date of audit of the society.
