Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in Constitution of India, 1950

(3)The territory of India shall comprise-
(a)The territories of the States;
(b)[ the Union territories specified in the First Schedule; and] [Substituted by the Constitution (Seventh Amendment) Act, 1956, Section 2, for sub-Clause (b).]
(c)such other territories as may be acquired.