Rajasthan High Court - Jaipur
Smt Ganga And Others vs Mukesh And Others on 9 May, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Misc. Appeal No.1200/2012 Date of Order ::: 09.05.2012 Present Hon'ble Mr. Justice Mohammad Rafiq, J.
Shri Rameshwar Sharma, counsel for appellants #### Defect no.1 pointed out by the office, is overruled. Issue notice of appeal as well as application for condonation of delay filed under Section 5 of Limitation Act. Call for record.
(Mohammad Rafiq) J.
//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW