Section 2(12)(g) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

(g)the constructions in a wall adjoining any street or land not belonging to the owner of the wall, of a door opening on to such street or land;.

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