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Union of India - Section

Section 106 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

106. Inspections, etc., without Arms.

(1)When inspected by a Flag Officer, or Captain, or by the officer in command of the ship of whatever rank, ships companies are inspected covered, and the right-hand Chief Petty Officer or Petty Officer only shall salute on the arrival of the inspecting officer. This sailor should be the senior of those fallen in.
(2)If the inspecting officer wishes the sailors to uncover their heads, the drill "Off Caps" shall be carried out. Chief Petty Officers and Petty Officers will not uncover, but shall salute.
(3)When being mustered by a Flag Officer, or Captain or by the officer in command of the ship, of whatever rank, all sailors below Petty Officer shall salute as they pass round.
(4)When inspected by an officer at Divisions, Quarters. Watch fall in and on all other occasions of falling in for inspections without arms, Chief Petty Officers, Petty Officers and men shall be called to attention.