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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(4)(i) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(i)the conditions of service including provisions for pension, provident fund or insurance's schemes for the benefit of the employees;