Bombay High Court
Vinod Govindji Maru vs The State Of Maharashtra on 28 September, 2022
Author: Prakash D. Naik
Bench: Prakash D. Naik
506-WP-4264-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 4264 OF 2021
Vinod Govindji Maru ...Petitioner
Versus
The State Of Maharashtra ...Respondent
WITH
CRIMINAL WRIT PETITION NO. 2152 OF 2022
(Papers are not received in the Court)
Jayashree Vijaykumar Bhat ...Petitioner
Versus
State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 2151 OF 2022
(Papers are not received in the Court)
Mahendra N. Tank ...Petitioner
Versus
State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 2998 OF 2022
(Papers are not received in the Court)
Ketan Kishor Ravesia ...Petitioner
Versus
The State Of Maharashtra And Ors ...Respondent
WITH
CRIMINAL WRIT PETITION NO. 2999 OF 2022
(Papers are not received in the Court)
Akshay Mahesh Dave ...Petitioner
Versus
State Of Maharashtra And Ors. ...Respondents
Digitally signed
by SAJAKALI
SAJAKALI LIYAKAT
JAMADAR
LIYAKAT Date:
JAMADAR 2022.10.01 Sajakali Jamadar 1 of 6
12:28:22
+0530
506-WP-4264-2021.doc
WITH
CRIMINAL WRIT PETITION NO. 3855 OF 2021
Yogesh Pourushkumar Yagnik ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3854 OF 2021
Rasilaben Ramesh Dholkiya ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3856 OF 2021
Mukesh Laherchand Mehta ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3857 OF 2021
Anita Amit Shah ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3858 OF 2021
Mukta Batuk Makwana ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3859 OF 2021
Shraddha Kirit Modi ...Petitioner
Versus
The State Of Maharashtra ...Respondent
WITH
Sajakali Jamadar 2 of 6
506-WP-4264-2021.doc
CRIMINAL WRIT PETITION NO. 3860 OF 2021
Pankaj Haridas Bathiya ...Petitioner
Versus
The State Of Maharashtra ...Respondent
WITH
CRIMINAL WRIT PETITION NO. 3861 OF 2021
Bakul Kantilal Desai ...Petitioner
Versus
The State Of Maharashtra ...Respondent
WITH
CRIMINAL WRIT PETITION NO. 3863 OF 2021
Bhavin Vasantrai Parekh ...Petitioner
Versus
The State Of Maharashtra ...Respondent
WITH
CRIMINAL WRIT PETITION NO. 3864 OF 2021
Asha Mukund Hemani ...Petitioner
Versus
The State Of Maharashtra ...Respondent
WITH
CRIMINAL WRIT PETITION NO. 3834 OF 2021
Ila Girish Dholakia ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3865 OF 2021
Saroj Atul Somaiya ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3866 OF 2021
Sajakali Jamadar 3 of 6
506-WP-4264-2021.doc
Jignesh Kantilal Shah ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3867 OF 2021
Sudhir Tulsidas Motani ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3868 OF 2021
Ashish Bhupendra Mandavia ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3869 OF 2021
Divyesh Krishnakant Acharya ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3870 OF 2021
Bipin Ramniklal Shah ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3871 OF 2021
Hansa B. Kanakia ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3872 OF 2021
Punitaben Jitendra Shah ...Petitioner
Sajakali Jamadar 4 of 6
506-WP-4264-2021.doc
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3873 OF 2021
Maniben Amritlal Shah ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3874 OF 2021
Pankaj Trikamdas Mavani ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3875 OF 2021
Shailesh Rameshchandra Dodia ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 3876 OF 2021
Pramesh Ramakant Joshi ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
WITH
CRIMINAL WRIT PETITION NO. 4106 OF 2021
Suresh Odhavji Parmar ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
....
Mr. Ashok Kumar Dubey a/w Ms. Alpa Zaveri i/by SAVJ Law Solutions,
Advocate for the Petitioner in all Writ Petitions.
Mr. M. G. Patil, APP for the Respondent - State.
Sajakali Jamadar 5 of 6
506-WP-4264-2021.doc
CORAM : PRAKASH D. NAIK, J.
DATE : 28th SEPTEMBER, 2022. PER COURT:
1. Not on Board. Taken on Board.
2. Papers are produced for extension of interim relief granted by this Court. The petitions were due for hearing today but not listed on board.
3. Stand over to 14th November, 2022.
4. Interim relief granted earlier shall continue to operate till the next date.
(PRAKASH D. NAIK, J.) Sajakali Jamadar 6 of 6