Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Goa - Subsection Section 26(3) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978 (3)The power of compulsory acquisition given by this section shall not extend to any image or symbol actually used for bonafide religious observances.
