Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] NCT Delhi - Subsection Section 137(1) in The Delhi Co-Operative Societies Act, 2003 (1)The Government may, by notification published in the official Gazette, make rules for carrying out all or any of the purposes of this Act and for any class of cooperative societies.
