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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(2)No developmental activity including construction in a Special Tourism Zone shall be carried except in accordance with such regulations as may be issued by the Authority with the approval of Board/Government.