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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(f) in The Jammu and Kashmir Protection of Human Rights Act, 1997

(f)[ is, without leave of absence from the Commission, absent for thirty days] [Clause (f) added by Act No. VII of 1998, section 2.].