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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(3)(b) in Right of Children to Free and Compulsory Education Rules, 2012

(b)Requirement, over the three year period, of the number of additional teachers, including Head Teachers, subject teachers and part time teachers, separately for Classes I to V and classes VI to VII, calculated, with reference to the norms specified in the Schedule;