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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

International Treaty - Subsection

Section 6(3)(b) in Agreement Between the Government of the Republic of India and the Government of the Republic of Italy on the Transfer of Sentenced Persons

(b)name, date and place of birth and address in the Receiving State, if any, of the, sentenced person, along with a copy of his passport or any other personal identification documents and fingerprints, as possible;