Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(5)(a) in Haryana Municipal Corporation Election Rules, 1994

(a)permit any clerical error in the nomination paper in regard to the said names or numbers to be corrected in order to bring them in conFormity with the corresponding entries in the roll; and