Madhya Pradesh High Court
Dinesh Bhattji Wale vs Dilip Bhattji Wale on 26 July, 2018
1 CRR-725-2012 The High Court Of Madhya Pradesh CRR-725-2012 (DINESH BHATTJI WALE Vs DILIP BHATTJI WALE) 3 Gwalior, Dated : 26-07-2018 None for the petitioner. Lawyers are on strike today. There is stay on the further proceeding since 2012. Nobody is appearing for the petitioner as lawyers are on strike today. There is no compliance of the order dt.23.7.2018.
List on 30.07.2018.
(VIVEK AGARWAL) JUDGE SP Digitally signed by SANJEEV KUMAR PHANSE Date: 2018.07.26 12:09:06 +05'30'