Section 20(1) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020
(1)The Board of Governors of the University shall consist of the following members, namely :—the Vice-Chancellor, who shall be the Chairperson of the Board:an officer of the Government of Uttar Pradesh in Home Department,not below the rank of a Special Secretary, to be nominated by the Additional Chief Secretary/Principal Secretary;an officer. of the Government of Uttar Pradesh in Finance Department, not below the rank of a Special Secretary, to be nominated by the Additional Chief Secretary/Principal Secretary;an officer of the Government of Uttar Pradesh in Higher Education Department, not below the rank of a Special Secretary, to be nominated by theAdditional Chief Secretary/Principal Secretary;the Director of Research and Development;one Director of the University, by rotation to be nominated by the Vice-Chancellor;one Police Officer, not below the rank of Additional Director General of Police, to be nominated by the State Government;Three academicians or professionals in the field of forensic science, to be nominated by the State Government.
