Bombay High Court
Commissioner Of Income Tax ... vs Star Cruise Management Ltd on 21 June, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 21st June, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
3 ITXAL/3086/2018 ) Mr. Dinesh Ghugare I/b. Tejinder Singh, 5 ITXAL/3089/2018 ) Advocate for Appellants. 6 ITXAL/3091/2018 ) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeals ) and get the same numbered and/or ) registered on or before 19.07.2019, ) failing Appeals to stand rejected for non-
) removal of office objections under ) O.S.Rule 986.
9 ITXAL/3114/2018 ) Mr. Vijay Kumbhar I/b. P. C. Chhotaray,
) Advocate for Appellants.
)
) P.C. : Appellants and/or their Advocate to
) remove office objections on the Appeal
) and get the same numbered and/or
) registered on or before 19.07.2019,
) failing Appeal to stand rejected for non-
) removal of office objections under
O.S.Rule 986.
10 ITXAL/3121/2018 ) Mr. Dinesh Ghugare I/b. Tejveer Singh
11 ITXAL/3122/2018 ) Mastan Singh, Advocate for Appellants.
12 ITXAL/3126/2018 )
22 ITXAL/3161/2018 ) P.C. : Appellants and/or their Advocate to
) remove office objections on the Appeals
) and get the same numbered and/or
) registered on or before 19.07.2019,
) failing Appeals to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 21.06.2019 Prothonotary & Senior Master
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