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[Cites 0, Cited by 1] [Section 8B] [Entire Act]

Union of India - Subsection

Section 8B(2) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(2)The authorised officer may issue a certificate under sub-section (1), notwithstanding that proceedings for recovery of the arrears by any other mode have been taken.