Section 5 in The General Clauses Act, 1977 (1920 A. D.)
5. [ Coming into operation of enactments. [Section 5 inserted by Act XIX of 1957 w.e.f. 26-1-1957.]
- Where any Act is not expressed to come into operation on a particular day it shall come into operation on the day on which the assent thereto of the Governor is published in the Government Gazette.]
