Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] Daman and Diu - Subsection Section 50(2)(g) in Daman and Diu Value Added Tax Regulation, 2005 (g)the name and address of the printer and first and last serial number of tax invoices printed and supplied by him to the dealer.