Supreme Court - Daily Orders
Indusind Media vs Telecom Regulatory Auth. Of India on 9 October, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.103 COURT NO.3 SECTION XVII
(MM)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2248-2249/2013
INDUSIND MEDIA & COMMUNICATIONS LTD.ETC. Appellant(s)
VERSUS
TELECOM REGULATORY AUTH. OF INDIA & ORS. Respondent(s)
(with office report)
WITH
C.A. No. 4555/2014
(With appln.(s) for ex-parte stay and Office Report)
C.A. No. 1402/2013
(With Office Report)
C.A. No. 1509/2013
(With Office Report)
C.A. No. 1526/2013
(With Office Report)
C.A. No. 1821/2013
(With Office Report)
C.A. No. 1525/2013
(With Office Report)
C.A. No. 1524/2013
(With Office Report)
C.A. No. 2017/2013
(With Office Report)
C.A. No. 5629-5631/2014
(With Office Report)
C.A. No. 4459/2014
(With appln.(s) for interim relief and Office Report)
Date : 09/10/2014 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Parag Tripathi, Sr. Adv. (Mentioned by)
Mr. Navin Chawla, Adv.
Mr. Y. Raja Gopala Rao,Adv.
Mr. Abhinav Mukerji,Adv.
Signature Not Verified
Digitally signed by
M/s. Karanjawala & Co.,Adv.
Jayant Kumar Arora
Date: 2014.10.15
12:33:42 IST
Mr. Sridhar Potaraju,Adv.
Reason:
Mr. Umang Shankar,Adv.
Ms. Sumita Hazarika,Adv.
Mr. Gaurav Sharma,Adv.
Mr. S. K. Verma,Adv.
Mr. Balaji Srinivasan,Adv.
For Respondent(s) Mr. Abhinav Mukerji,Adv.
Mr. Naveen Kumar,Adv.
M/s. Karanjawala & Co.,Adv.
Ms. Niranjana Singh,Adv.
Ms. Sumita Hazarika,Adv.
Mr. Gautam Narayan, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 25.11.2014.
(Jayant Kumar Arora) (H. S. Parasher) Sr. P.A. Court Master