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Supreme Court - Daily Orders

Indusind Media vs Telecom Regulatory Auth. Of India on 9 October, 2014

Bench: Anil R. Dave, Uday Umesh Lalit

  ITEM NO.103                             COURT NO.3                SECTION XVII
  (MM)
                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                               Civil Appeal   No(s).   2248-2249/2013

  INDUSIND MEDIA & COMMUNICATIONS LTD.ETC.                          Appellant(s)

                                                VERSUS

  TELECOM REGULATORY AUTH. OF INDIA & ORS.                          Respondent(s)

  (with office report)

  WITH
  C.A. No. 4555/2014
  (With appln.(s) for ex-parte stay and Office Report)
   C.A. No. 1402/2013
  (With Office Report)
   C.A. No. 1509/2013
  (With Office Report)
   C.A. No. 1526/2013
  (With Office Report)
   C.A. No. 1821/2013
  (With Office Report)
   C.A. No. 1525/2013
  (With Office Report)
   C.A. No. 1524/2013
  (With Office Report)
   C.A. No. 2017/2013
  (With Office Report)
   C.A. No. 5629-5631/2014
  (With Office Report)
   C.A. No. 4459/2014
  (With appln.(s) for interim relief and Office Report)

  Date : 09/10/2014 These appeals were called on for hearing today.

  CORAM :                HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

  For Appellant(s)                  Mr. Parag Tripathi, Sr. Adv. (Mentioned by)
                                    Mr. Navin Chawla, Adv.

                                     Mr. Y. Raja Gopala Rao,Adv.
                                     Mr. Abhinav Mukerji,Adv.
Signature Not Verified

Digitally signed by
                                     M/s. Karanjawala & Co.,Adv.
Jayant Kumar Arora
Date: 2014.10.15
12:33:42 IST
                                     Mr. Sridhar Potaraju,Adv.
Reason:
                                     Mr. Umang Shankar,Adv.
                                     Ms. Sumita Hazarika,Adv.
                                     Mr. Gaurav Sharma,Adv.
                                     Mr. S. K. Verma,Adv.
                    Mr. Balaji Srinivasan,Adv.

For Respondent(s)   Mr. Abhinav Mukerji,Adv.
                    Mr. Naveen Kumar,Adv.
                    M/s. Karanjawala & Co.,Adv.
                    Ms. Niranjana Singh,Adv.
                    Ms. Sumita Hazarika,Adv.

                    Mr. Gautam Narayan, Adv.

        UPON hearing counsel the Court made the following
                        O R D E R

List on 25.11.2014.

(Jayant Kumar Arora) (H. S. Parasher) Sr. P.A. Court Master