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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(6)(a) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(a)wilfully refuses or without lawful excuse (the proof of which lies on him) neglects to furnish the particulars or information within the time specified in the notice; or