Section 15 in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958
15. Notices.
- The agent or purchasing agent, as the case may be, shall cause to be pasted on a notice-board at each weighment centre throughout the cane purchasing season notices showing the rates at which cane is being purchased at that particular centre and also the minimum price for cane, if any, fixed by law for the time being in force. Such notices shall be legibly written or printed on one side of the paper in both Hindi and Gurmukhi.
