Section 45(5)(i) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
(i)ex-officio members referred to in sub-section (2) of section 18, but not including members of the Governing Council who are not otherwise members of the Senate referred to in clause (q); and (ii) ex-officio members referred to in sub-section (3) of section 21.