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[Cites 0, Cited by 0] [Section 26B(1)] [Section 26B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26B(1)(a) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(a)[ the Agriculture Production Commissioner, Uttar Pradesh if he is not the Chairman;] [Substituted by section 11 (a) (i) of U.P. Act No. 6 of 1977.]