Patna High Court - Orders
Rajesh Ranjan @ Rajeev Ranjan Yadav @ ... vs The State Of Bihar & Ors on 17 January, 2018
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.16894 of 2017
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Rajesh Ranjan @ Rajeev Ranjan Yadav @ Rajesh Ranjan Yadav& Ors
.... .... Petitioners
Versus
The State of Bihar & Ors
.... .... Respondents
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Appearance :
For the Petitioners : Mr. Raghunandan Kumar Singh
For the Respondents : Mr. Anil Kumar Sinha -Ga1
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR
UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 17-01-2018As a matter of last indulgence, we grant a week's time to the respondents to file counter affidavit, failing which we will decide the matter available on record.
(Rajendra Menon, CJ) (Anil Kumar Upadhyay, J) SA/-
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