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State of Rajasthan - Section

Section 21 in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

21. Board for Sports and Students Welfare.

(1)The University shall establish a Board for Sports and Students Welfare.
(2)The constitution, powers and duties of the Board established under sub-section (1) shall be as prescribed by the Statutes.