Supreme Court - Daily Orders
Concrete Additives And Chemicals ... vs S N Engineering Services Pvt Ltd. on 21 March, 2022
Bench: Vineet Saran, J.K. Maheshwari
ITEM NO.16 Court 9 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4069/2022
(Arising out of impugned final judgment and order dated 17-01-2022
in ARBA(L) No.23207/2021 passed by the High Court Of Judicature At
Bombay)
CONCRETE ADDITIVES AND CHEMICALS PRIVATE LIMITED Petitioner(s)
VERSUS
S N ENGINEERING SERVICES PVT LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.34944/2022-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 21-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Santosh Paul (Sr. Adv)
Mr. Mahesh Menon (Adv)
Mr. Sriharsh N Bundela (Adv)
Ms. Nutan Patel (Adv)
Mr. Akshay Kumar (Adv)
Mr. Vedant Mishra (Adv)
Mr. Shivashish Karnani (Adv)
Kumari Rashmi Rani, Adv.
Ms. Rashi Jaiswal, Adv.
Mr. Shishu Pal Singh Adv
Mr. Arvind Kumar Singh, Adv
Mr. Sakal Dev Sharma, Adv
Mr. Vipin Kumar Jai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in six weeks. (ARJUN BISHT) Signature Not Verified (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) Digitally signed by ARJUN BISHT Date: 2022.03.21 (BRANCH OFFICER) AR-CUM-PS 16:15:30 IST Reason: