Section 4(2)(e) in The U.P. Basic Education Act, 1972

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State of Uttar Pradesh - Subsection

Section 4(2)(e) in The U.P. Basic Education Act, 1972

(e)[ to accord approval (with or without modification) to the schemes prepared by the [Gaon Shiksha Samitis, Zila Panchayats or Municipalities] [Substituted by U.P. Act 21 of 1975.] for the development, expansion and improvement of and research in basic education in any district or in the State or in any part thereof];

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State of Uttar Pradesh - Subsection

Section 4(2)(e) in The U.P. Basic Education Act, 1972