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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(2)(iv) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)one member of the civil society working in the area of child rights, care, protection and welfare, nominated by the District Collector;