Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 48 in Kerala Panchayat Raj Act, 1994 48. Duties of a polling officer. - It shall be the duty of the polling officers at a polling station to assist the presiding officer for such station in the performance of his functions.
