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[Cites 0, Cited by 0] [Section 9A(3)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(3)(i) in Tamil Nadu Agriculturists Relief Act, 1938

(i)the difference between the principal amount secured by the mortgage and an amount bearing to the principal amount the same proportion as the period during which the mortgagee has been in possession bears to thirty years;