Supreme Court - Daily Orders
M/S India Sales Corporation vs The Addl. Commissioner Of Customs on 9 December, 2016
Author: Uday Umesh Lalit
Bench: Uday Umesh Lalit
ITEM NO.5 COURT NO.7 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
22424/2016
(Arising out of impugned final judgment and order dated 22/04/2016
in WA No. 507/2016 passed by the High Court of Madras)
M/S INDIA SALES CORPORATION Petitioner(s)
VERSUS
THE ADDL. COMMISSIONER OF CUSTOMS AND ORS Respondent(s)
I.A. 1/2016(with c/delay in refiling SLP)
Date : 09/12/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
[IN CHAMBERS]
For Petitioner(s) Mr. Aravindh S.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the special leave petition is condoned.
(SWETA DHYANI) (SNEH LATA SHARMA)
SR.P.A COURT MASTER
Signature Not Verified
Digitally signed by
SWETA DHYANI
Date: 2016.12.14
10:49:42 IST
Reason: