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Himachal Pradesh High Court

Krishan Kumar Sood And Ors. vs . State Of H.P. & Ors. on 30 May, 2022

Bench: Sabina, Satyen Vaidya

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Krishan Kumar Sood and ors. Vs. State of H.P. & ors.

CWP No. 3570 of 2019 30.05.2022 Present: Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for the petitioners.

Mr. Kunal Thakur, Deputy Advocate General for respondents No. 1 and 3.

Mr. Balram Sharma, A.S.G.I., for respondent No.2.

Mr. Vikrant Thakur, Advocate, for respondent No.4.

Mr. K.D. Shreedhar, Sr. Advocate, with Ms. Sneh Bimta, Advocate, for respondent No.5­NHAI.

Learned counsel for the petitioners seeks time to file rejoinder.

List again on 10.10.2022.

( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge 30th May, 2022 (sushma) ::: Downloaded on - 30/05/2022 20:05:27 :::CIS