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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Goa - Subsection

Section 20(vii) in The Goa Panchayats (Accounts, Audit and Custody of Funds) Rules, 1997

(vii)Register of Conditional Grants sanctioned during the year:- A Register shall be maintained in Form No. 9 for record of conditional grants given for special and specific purpose under section 160 of the Act or under any special orders and expenditure therefrom.