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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(d) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

(d)The expenditure shall be charged to the Object Code - "31-Write off Loans/ Losses" under the functional major head of the concerned department- 800 -Other expenditure - A - Irrecoverable loan written off.