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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1) in The Darjeeling Gorkha Hill Council Act, 1988

(1)Save as otherwise provided in this Act, every person whose name is, for the time being, entered in the electoral roll of any constituency within the hill areas shall be entitled to vote in that constituency.