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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of West Bengal - Subsection

Section 94(1)(y) in The West Bengal Factories Rules, 1958

(y)Handling and processing of asbestos, manufacture of any article of asbestos and any other process of manufacture or otherwise in which asbestos is used in any form.]