Canara Bank vs M/S Shimoga Steels Limited on 12 October, 2011

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Karnataka High Court

Canara Bank vs M/S Shimoga Steels Limited on 12 October, 2011

Equivalent citations: 2012 (1) AIR KAR R 808, AIR 2012 (NOC) (SUPP) 625 (KAR.), (2012) 3 BANKCAS 242, (2012) 2 KANT LJ 254, (2012) 4 KANT LJ 464, (2012) 2 KCCR 1080, (2012) 109 CORLA 11.2 SN

Bench: A.S.Bopanna


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