Section 4(1)(a) in Tamil Nadu Electricity Regulatory Commission (Power Procurement from new and Renewable Sources of Energy) Regulations, 2008

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)initiating the process of fixing the tariff either suo motu or on an application filed by the distribution licensee or by the generator.

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