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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2)(xiv) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969

(xiv)'Leave' means any kind of leave recognised by the rules or regulations applicable to the officers and employees of Market Committee;