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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2A(3) in The M.P. Sugarcane (Purchase Tax) Act, 1961

(3)An Additional Commissioner of Sales Tax shall exercise all the powers and perform all the duties as are conferred or imposed on the Commissioner by or under this Act and the other officers referred to in sub-section (1) shall exercise such powers and perform such duties as may be delegated to them by the Commissioner.]