Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(k) in The Bihar State Housing Board Act, 1982

(k)the provision of sanitary area arrangements record the area comprised in the Scheme, including the conservation and prevention of injury or contamination to rivers or other sources and means of water-supply;