Section 2(d) in The Disposal of Records (in the Offices of the Registrars of Companies) Rules, 2003

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Union of India - Subsection

Section 2(d) in The Disposal of Records (in the Offices of the Registrars of Companies) Rules, 2003

(d)"registered documents" means a document filed and registered or recorded by the Registrar of Companies in pursuance of the Act and any register or other records maintained by the Registrar of Companies in pursuance of the Act; and

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Union of India - Subsection

Section 2(d) in The Disposal of Records (in the Offices of the Registrars of Companies) Rules, 2003