Karnataka High Court
Madamma W/O S M Shivappa vs S M Gurubasappa S/O Sthanika ... on 1 June, 2010
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
IN THE HIGH COBRT OF KARNATAKA, BANGALOR39:
DATED THIS THE 18'? DAY OF JUNE 20 $53,": .
BEFORE
THE HON'BLE MRJUSTICE A.N.VENu'GDi?AL;AA;GD$3zDA
RFA.No. 12501? 2%O02'E_n
BETWEEN:
MADAMMA W/O s.M.sHIvAPPA,,
AGED ABOUT 65 YEARS,
AGRICULTURIST,
R/O BETFADANAGENAHALLY, A
HIREGUNTUR HOBLI, CHIfrRAD'URGA - ..APPELLAN'I'
(BY SR1 SUBHASH Tr '
%= V ....
s.M.GURUBAsAPPAn" -Q A ' -
S/O ST!-IANIKA MA\fiI'~JAI~iALLAI?PA--,.
SINCE DECEASED BY LRS _ '
RESPONDEEWI' NOS 2(3); {3}
[bje 1 GANGAMMA W/on _ _
RAJANNA.E.R/G,.ABURUJANAI{ATTI.
CHITRADURGA
2. S.AG.C}"iANADf5JX'SQEi';H;'X"RAPPA
CI-IANDRAPPA ego *'S.M.GURUBASAPPA,
"" V ' V AGED AEOID" ~'L5.~'YE'.ARS.
_ , .' «.SLG.PU'IT11§PI?A,
_ = Sf/Q 'L'3.M_.GURU}3ASAPPA,
' .A'C~ED. _40;YEARs;
V ' 'RESPONDENTS ARE R/O
. , V EBEIYILADANAGENAHALLI.
: f j ' QHITRADURGA TALUK. ...RESPONDENTS
(BY M.M.LAW CHAMBERS FOR R3)
****
THIS R.F.A. IS FILED UNDER SECTION 96 OF clad 41 RULE 1 cpc AGAINST THE ORDER DATED 17,8.2oOj1_pAssED_:iw.' MIS.NO.2/95 ON THE FILE OF THE ADI5L."'C{VI.L JLTD"(§.EvVV{JR.D§-E) CHITRADURGA, DISMISSING THE PETI'I'ION FILEED t};'.st'~3.44«c15fe._ifOR EVICTION.
THIS R.F.A. COMING o1_\I FOR 'DAT, COURT DELIVERED THE FoLLomNGi_4_"'~~o. '
-JUDOME§jdf@= Court notice was issued to from the Ieatrned District J:Vt§Adg_E",A.. shows that the appel1ant-- Smt.Mada1nD1a dead and hence, the notice (§01J.ld has come on record to prosecute the .,tVA_'l+he.,zfci'}3p_ea.1 has abated. Sd/-1 ?;;.
JUDGE '