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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(4)(b) in West Bengal Multi-Storeyed Building Tax Act, 1979

(b)multi-storeyed buildings situated within the area to which the provisions of the Cantonments Act, 1924( 2 of 1924), apply; and