Section 11(3)(a) in The Protection Of Women From Domestic Violence Rules, 2006

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(a) in The Protection Of Women From Domestic Violence Rules, 2006

(a)It should have been rendering the kind of services it is offering under the Act for at least three years before the date of application for registration under the Act and these rules as a service provider.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 11(3)(a) in The Protection Of Women From Domestic Violence Rules, 2006