Section 3(a) in The M.P. Gramin Rin Vimukti Adhiniyam, 1982
(a)every debt advanced before the 16th August, 1982 including the amount of interest, if any, and which is payable by-(i)a marginal farmer;(ii)a landless agricultural labourer;(iii)a rural artisan;(iv)a small farmer;
